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[Cites 0, Cited by 0] [Section 28(5)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(5)(i) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(i)a skilled and trained person with requisite knowledge and experience shall remain in attendance during all the operations connected with the transfer and ensure that all the requirements of these rules are complied with;