Section 1 in The Delhi Prevention of Food Adulteration Rules, 2002
1. Short title and commencement.
(1)These rules may be called the Delhi Prevention of Food Adulteration Rules, 2002.(2)They shall come into force with effect from the [date] [Came into force on 10.4.2002, except clause (vi) of rule 2 and rule 5, vide Notification No. F. 1 (5)/93-PFA/Enf./19-24, dated 9th April, 2002.] notified by Government in the Official Gazette :Provided hat different date may be fixed for he enforcement of provisions for grant of licenses under these rules.
