Section 1(2) in The Delhi Prevention of Food Adulteration Rules, 2002
(2)They shall come into force with effect from the [date] [Came into force on 10.4.2002, except clause (vi) of rule 2 and rule 5, vide Notification No. F. 1 (5)/93-PFA/Enf./19-24, dated 9th April, 2002.] notified by Government in the Official Gazette :Provided hat different date may be fixed for he enforcement of provisions for grant of licenses under these rules.
