Section 4 in The Insurance Regulatory And Development Authority (Registration Of Indian Insurance Companies) Regulations, 2000
4. Classes of insurance business for which requisition for registration application may be made
.-(1) An applicant shall make a separate requisition for registration application under regulation 3 for each class of business of insurance.(2)The classes of business of insurance for which requisition for registration application may be made are-(a)life insurance business consisting of linked business, non-linked business or both; or(b)general insurance business including health insurance business (or health cover).
