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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Insurance Regulatory And Development Authority (Registration Of Indian Insurance Companies) Regulations, 2000

(2)The classes of business of insurance for which requisition for registration application may be made are-
(a)life insurance business consisting of linked business, non-linked business or both; or
(b)general insurance business including health insurance business (or health cover).