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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Telangana - Subsection

Section 15(b) in Telangana State Electricity Regulatory Commission (Forecasting, Scheduling, Deviation Settlement and Related Matters for Solar and Wind Generation Sources) Regulations, 2018

(b)SLDC shall calculate Absolute Error occurred in the scheduled energy and actual energy and deviation reflected at state periphery for each pooling station and for each generator who is not a part of the pooling station feeding directly to the sub-station.