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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(1) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(1)For works falling within the jurisdiction of more than one Programme Officer, the relevant data will be complied by the District Programme Coordinator received from such Programme Officers and the Implementing Agencies.