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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(2) in The Passports Rules, 1980

(2)Every special endorsement referred to in section 19 shall be in the following form, namely:-FORMThis passport is hereby made valid under section 19 of the Passports Act, 1967(15 of 1967), for travel through, or visiting,..............................for a maximum period of ........................days/months from the date of this endorsement.