Bombay High Court
The Dy.Secretary,Rural Dev. & Water ... vs Shri Dharmaraj P. Charoskar on 4 March, 2019
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 6088 OF 2001
The Dy.secretary,rural Dev. & Water ....Petitioner
Conservation
V/S
Shri Dharmaraj P. Charoskar ....Respondent
WITH WRIT PETITION NO. 6089 OF 2001 The Dy.secretary, Rural Dev.& Water ....Petitioner Conservation V/S Shri Kisan Laxman Bhoye ....Respondent WITH WRIT PETITION NO. 6091 OF 2001 The Dy.secretary, Rural Dev.& Water ....Petitioner Conservation V/S Shri Janardan Mahadu Bhusare ....Respondent WITH WRIT PETITION NO. 6092 OF 2001 The Dy.secretary, Rural Dev.& Water ....Petitioner Conservation V/S Shri Babaji Bapunath Chavan ....Respondent WITH Page 1/3 ::: Uploaded on - 04/03/2019 ::: Downloaded on - 13/03/2019 08:53:53 ::: WRIT PETITION NO. 6093 OF 2001 The Dy.secretary,rural Dev. & Water ....Petitioner Conservation V/S Shri Laxman Y. Bhoye ....Respondent WITH WRIT PETITION NO. 6094 OF 2001 The Dy.secretary, Rural Dev.& Water ....Petitioner Conservation V/S Shri B.b. Pawar ....Respondent WITH WRIT PETITION NO. 6095 OF 2001 The Dy.secretary, Rural Dev.& Water ....Petitioner Conservation V/S Shri D.w. Gangode ....Respondent WITH WRIT PETITION NO. 6096 OF 2001 The Dy.secretary, Rural Dev.& Water ....Petitioner Conservation V/S Shri Chintamani Santosh Tarware ....Respondent Mrs.Vaishali Nimbalkar AGP For Petitioner None For Respondent CORAM : A. K. MENON, J Page 2/3 ::: Uploaded on - 04/03/2019 ::: Downloaded on - 13/03/2019 08:53:53 ::: DATE : 4th March, 2019 P.C. :
At the request of Learned AGP for the Petitioners, Stand over to 06/03/2019 at 3.00 P.M. ( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 04/03/2019 ::: Downloaded on - 13/03/2019 08:53:53 :::