Madhya Pradesh High Court
Municipal Corporation Jabalpur vs Lakhan Prasad Sen on 22 June, 2016
WA-257-2016
(MUNICIPAL CORPORATION JABALPUR Vs BAL KRISHNA PATEL)
22-06-2016
For the reasons stated in the order passed today in Writ Appeal No.247 of 2016 (Municipal Corporation, Jabalpur Vs. Ashok Pathak & Others), this writ appeal also stands dismissed.
A Copy of the order passed today in W.A.No.247/2016 be retained in this file.
(RAJENDRA MENON) (ANURAG SHRIVASTAVA) ACTING CHIEF JUSTICE JUDGE