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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Bihar - Subsection

Section 29(c) in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015

(c)Tax on income, if any, liable to be paid shall be limited to tax on return on the equity component of capital employed. However any tax liability on incentives due to improved performance shall not be considered.