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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in The Bureau of Energy Efficiency (Terms and Conditions of Service of Employees) Rules, 2017

(2)An employee may hold more than one post in the exigency of work for which no extra remuneration shall be paid except as otherwise provided in Fundamental Rules, 1922.