Section 6 in The Bureau of Energy Efficiency (Terms and Conditions of Service of Employees) Rules, 2017
6. Placement of employees.
(1)The Director-General of the Bureau may post any employee at any time, in any post, not lower in the Level in the Pay Matrix than the post for which the employee was recruited.(2)An employee may hold more than one post in the exigency of work for which no extra remuneration shall be paid except as otherwise provided in Fundamental Rules, 1922.
