Bombay High Court
M/S Bharat Petroleum Corp. Ltd vs Maharashtra Rajya Suraksha Rakshak And ... on 29 September, 2021
Author: Madhav J. Jamdar
Bench: Ujjal Bhuyan, Madhav J. Jamdar
Priya Soparkar 1 16 wp 4887-21 with iast 18286-21-c
Digitally IN THE HIGH COURT OF JUDICATURE AT BOMBAY
signed by
PRIYA CIVIL APPELLATE JURISDICTION
PRIYA RAJESH
RAJESH SOPARKAR
SOPARKAR Date:
2021.09.30
WRIT PETITION NO.4887 OF 2021
10:17:16
+0530
Maharashtra Rajya Suraksha Rakshak and
General Kamgar Union ... Petitioner
V/s.
State of Maharashtra and ors. ... Respondents
WITH
INTERIM APPLICATION (ST.) NO.18286 OF 2021
IN
WRIT PETITION NO.4887 OF 2021
M/s Bharat Petroleum Corporation Limited ... Applicant
In the matter between:-
Maharashtra Rajya Suraksha Rakshak and
General Kamgar Union ... Petitioner
V/s.
State of Maharashtra and ors. ... Respondents
---
Mr.Avinash Ram Belge, Advocate for the Petitioner.
Mr.B.L.Mangale i/by Mr.Amardev J. Uniyal, Advocates for
Respondent No.2.
Mr.R.S.Pai alongwith Mr.Anand Pai, Mr.Akshay Udeshi, Mr.Kaushal
Udeshi i/by M/s Sanjay Udeshi and Company, Advocates for
Respondent No.3.
---
CORAM : UJJAL BHUYAN &
MADHAV J. JAMDAR, JJ.
DATE : SEPTEMBER 29, 2021.
P.C.:-
Learned counsel for the petitioner is granted a week's time to file affidavit of service.
2. In the meanwhile, interim application filed by respondent No.3 for modification of the order dated 4 th January, 2021 may be listed alongwith the writ petition on the next date. Priya Soparkar 2 16 wp 4887-21 with iast 18286-21-c
3. Interim order passed earlier shall continue.
4. Stand over to 12th October, 2021.
(MADHAV J. JAMDAR, J.) (UJJAL BHUYAN, J.) ....