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Bombay High Court

M/S Bharat Petroleum Corp. Ltd vs Maharashtra Rajya Suraksha Rakshak And ... on 29 September, 2021

Author: Madhav J. Jamdar

Bench: Ujjal Bhuyan, Madhav J. Jamdar

                      Priya Soparkar                  1       16 wp 4887-21 with iast 18286-21-c


         Digitally              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         signed by
         PRIYA                          CIVIL APPELLATE JURISDICTION
PRIYA    RAJESH
RAJESH   SOPARKAR
SOPARKAR Date:
         2021.09.30
                                        WRIT PETITION NO.4887 OF 2021
         10:17:16
         +0530

                      Maharashtra Rajya Suraksha Rakshak and
                      General Kamgar Union                              ... Petitioner
                            V/s.
                      State of Maharashtra and ors.                     ... Respondents

                                                    WITH
                                  INTERIM APPLICATION (ST.) NO.18286 OF 2021
                                                      IN
                                        WRIT PETITION NO.4887 OF 2021

                      M/s Bharat Petroleum Corporation Limited          ... Applicant
                      In the matter between:-
                      Maharashtra Rajya Suraksha Rakshak and
                      General Kamgar Union                              ... Petitioner
                            V/s.
                      State of Maharashtra and ors.                     ... Respondents
                                                  ---
                      Mr.Avinash Ram Belge, Advocate for the Petitioner.
                      Mr.B.L.Mangale i/by Mr.Amardev J. Uniyal, Advocates for
                      Respondent No.2.
                      Mr.R.S.Pai alongwith Mr.Anand Pai, Mr.Akshay Udeshi, Mr.Kaushal
                      Udeshi i/by M/s Sanjay Udeshi and Company, Advocates for
                      Respondent No.3.
                                                  ---

                                            CORAM : UJJAL BHUYAN &
                                                    MADHAV J. JAMDAR, JJ.

DATE : SEPTEMBER 29, 2021.

P.C.:-

Learned counsel for the petitioner is granted a week's time to file affidavit of service.

2. In the meanwhile, interim application filed by respondent No.3 for modification of the order dated 4 th January, 2021 may be listed alongwith the writ petition on the next date. Priya Soparkar 2 16 wp 4887-21 with iast 18286-21-c

3. Interim order passed earlier shall continue.

4. Stand over to 12th October, 2021.

(MADHAV J. JAMDAR, J.) (UJJAL BHUYAN, J.) ....