Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48(3)] [Section 48] [Entire Act]

State of Rajasthan - Subsection

Section 48(3)(c) in Rajasthan Public Procurement Rules, 2012

(c)bear the specific identification of this bidding process pursuant to NIB and any additional identification marks as specified in the bidding documents; and