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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(a) in Chhattisgarh Civil Sewa (Samvida Niyukti) Niyam, 2004

(a)By direct recruitment for contract appointment selection committee may be the same as prescribed in Departmental Recruitment Rules. For the posts to be filled in by Commission on contract appointment the committee will have any additional Principal Secretary, Chief Secretary or any other equivalent officer nominated by the State Government in place of Chairman Member of the Commission.