Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 45 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

45.

An employee shall not approach or prefer an appeal (Except as provided herein) or represent personally to any Director for any matter concerning his service.Provided that nothing in this sub-regulation shall be deemed to prohibit an employee for making any legitimate representation concerning his service to the Executive Director in his official capacity.Penalties