Himachal Pradesh High Court
Dr. Nameeta Rana vs . Hpu on 25 July, 2022
Bench: Tarlok Singh Chauhan, Sandeep Sharma
Dr. Nameeta Rana vs. HPU CWP No. 4942 of 2022 25.07.2022 Present: Mr. Sanjeev Bhushan Senior Advocate with .
Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Surender Verma, Advocate, for the respondent.
CWP No. 4942 of 2022 & CMP No. 9846 of 2022 Notice. Mr. Surender Verma, Advocate, appears and waives service of notice on behalf of the respondent. He prays for and is granted two days' time to file formal reply.
List on 28.07.2022. In the meanwhile, status quo be maintained.
CMP No. 9847 of 2022 The application is disposed of with a direction to the petitioner to file translated copies of English translation of Annexure within a period of one week.
(Tarlok Singh Chauhan) Judge (Sandeep Sharma) Judge 25th July, 2022 (himani) ::: Downloaded on - 25/07/2022 20:04:31 :::CIS