Section 4(2) in The Maharashtra Homoeopathic and Biochemic Practitioners' (Registration of Enlistment) Rules, 1961
(2)Every application made under sub-rule (1) shall be accompanied by, -(a)the registration fee of [one hundred rupees] [Substituted by G. N. of 17.1.1976.];(b)birth certificate or matriculation certificate or S.S.C. certificate or school leaving certificate, in original, together with two copies thereof; and(c)an undertaking in Form 'E' executed by the applicant [in Greater Bombay before a Presidency Magistrate and elsewhere before any Judicial or Executive Magistrate] [Substituted by G. N. of 8.10.1964.].
