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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2)(d) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

(d)appoint Advisory Committees or Expert Committees or both for the Departments and the Academic Centres or Schools of the Institute to make recommendation on academic matters connected with the working of the Department or Academic Centre or School and the Head of the Department concerned shall act as convenor of such Committees;