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[Cites 0, Cited by 0] [Section 695(22)] [Section 695] [Entire Act]

Bengal Presidency - Subsection

Section 695(22)(ii) in Police Regulations, Bengal , 1943

(ii)For guards. - The men of the guard on hearing the alarm shall proceed direct to their posts remaining there in defence of the treasury till the arrival of the emergency force or until further orders.