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[Cites 0, Cited by 0] [Section 695] [Entire Act]

Bengal Presidency - Subsection

Section 695(22) in Police Regulations, Bengal , 1943

(22)Alarm parades. - (i) For emergency force. - During the inspection of the guard the Superintendent shall occasionally test the mobility of his emergency force by holding an alarm parade at the treasury. In carrying this out the following points should be observed. The emergency force shall carry out all movements at the double. They shall take every advantage of cover and avoid getting bunched up. Their primary object is to take possession of and hold the treasury. An alarm parade register in B. P. Form No. 142 shall be kept in the treasury guard room and shall be written up by the senior officer attending the parade.
(ii)For guards. - The men of the guard on hearing the alarm shall proceed direct to their posts remaining there in defence of the treasury till the arrival of the emergency force or until further orders.
(iii)For unarmed police. - Officers of this branch at district and Sub-divisional headquarters shall also attend alarm parade.