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State of Madhya Pradesh - Section

Section 15 in The M.P. Griha Nirman Mandal Adhiniyam, 1972

15. Conditions of service of officers and servants.

- [(1)] [Renumbered by M.P Act No. 1 of 1976 (w.e.f. 19-2-1976).] The remuneration and other conditions of service of the officers and servants of the Board appointed under Section 14, shall be such as may be determined by regulations.
(2)[ Until regulations are made under sub-section (1), the remunerations and conditions of service of officers and servants of the Board shall be governed by the rules, orders and instructions relating to remuneration and conditions of service applicable to the officers and servants of the corresponding grade in the service of the State Government.] [Inserted by M.P. Act No. 1 of 1976 (w.e.f. 19-2-1976).]