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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(2) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

(2)[ Until regulations are made under sub-section (1), the remunerations and conditions of service of officers and servants of the Board shall be governed by the rules, orders and instructions relating to remuneration and conditions of service applicable to the officers and servants of the corresponding grade in the service of the State Government.] [Inserted by M.P. Act No. 1 of 1976 (w.e.f. 19-2-1976).]