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State of Madhya Pradesh - Section

Section 4B in The M.P. Lok Seva (Anusuchit Jatiyon, Anusuchit Jan Jatiyon Aur Anya Pichhade Vargon Ke Liye Arakshan) Rules, 1998

4B. [ Special provisions for Primitive Tribes. [Substituted by Notification dated 16.1.2018, published in M.P. Government Gazette dated 16.1.2018, Extraordinary, page 56.]

- If an applicant belonging to the Sahariya/Saharia primitive tribe of district Sheopur, Morena, Datia, Gwalior, Bhind, Shivpuri, Guna, and Ashok Nagar, Baiga, primitive tribe of district Mandala, Dindori, Shahdol, Umaria, Balaghat and Anuppur and Bhariya primitive tribe of Tamia block of District Chhindwara, applies for the post of Samvida Shala Shikshak or any post of Class III/IV or forest Guard (Executive) and possesses the minimum prescribed qualification for that post, then he shall be appointed on the said post without adopting the recruitment procedure.]