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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Maharashtra - Subsection

Section 77(1)(b) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(b)two persons having special knowledge of Library Science and Library Administration, not being in the service of the University, to be nominated by the Executive Council.