Section 47(c) in U.P. Revenue Code (Amendment) Act, 2016
(c)in sub-section (4), -(i)in clause (b), for the words ^^vU; pht LFkkuh; izkf/kdj.k dks vUrfjr dj the words ^^vU; pht dks fdlh vU; xzke iapk;r ;k vU; LFkkuh; izkf/kdj.k dks vUrfjr djshall be substituted;(ii)in clause (c), for the words ^^,slh fucU/ku ,oa 'krksZ ij tSlh fd fofgr dh tk; okil ys ldrh gS the words ^^,slh fucU/ku ,oa 'krksZ ij tSlh fd fofgr dh tk,a okil ys ldrh gS shall be substituted.
