Section 172(1)(iv) in Andhra Pradesh Panchayat Raj Act, 1994
(iv)donations and contributions received by the [Mandal Praja Parishad] [Substituted 'Mandal Parishad' by Act No. 41 of 2006, dated 23.9.2006.] from Gram Panchayats or from the public in any form;