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Himachal Pradesh High Court

Vijay Kumar Sharma vs . Prashant Singla on 18 May, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

Vijay Kumar Sharma Vs. Prashant Singla Cr.R. No.229 of 2021 .

18.5.2022 Present: Mr. Mohar Singh, Advocate for the petitioner.

Mr. Atul G. Sood, Advocate, for respondent No.1.

Mr. Shiv Pal Manhans, Additional Advocate General with M/s. Bhupinder Singh Thakur & Yudhvir Singh Thakur, Dy. Advocates General for the respondent- State.

r to Learned counsel for the petitioner states that petitioner is going to pay the amount to the respondent and the matter will be settled amicably. As prayed for, list on 15.6.2022.

(Chander Bhusan Barowalia) Judge 18th May, 2022 (Guleria) ::: Downloaded on - 18/05/2022 20:10:44 :::CIS