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State of Madhya Pradesh - Section

Section 375 in M.P. Civil Court Rules, 1961

375. Register of estates of wards under the Guardians and Wards Act and under the Indian Lunacy Act.

- A common register has been prescribed for estates of wards under the Guardians and Wards Act and the Indian Lunacy Act. When an entry relates to the latter Act the words "Lunacy Act" should be written below the serial number in column (1) so that the register may show at a glance the estates under the said Act.