Himachal Pradesh High Court
Kartar Singh & Others vs . Rachna Devi & Ors. on 16 June, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Kartar Singh & others vs. Rachna Devi & Ors.
RSA No.8 of 2012 .
16.06.2023 Present: Mr. T.S. Chauhan, Advocate, for the appellants.
Mr. Shivam Sharma, Advocate, for the respondents.
CMP No. 2838 of 2023 Learned counsel for the appellants pray for and is granted three weeks' time to file rejoinder.
List for consideration on 12.07.2023.
( Sushil Kukreja )
June 16, 2023 Judge
(subhash)
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