Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Punjab - Subsection Section 34(1) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014 (1)All petty payments up to rupees ten thousand shall be made in cash, out of imprest only.
