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State of Punjab - Section

Section 34 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

34. Drawing of money from fund.

(1)All petty payments up to rupees ten thousand shall be made in cash, out of imprest only.
(2)Whenever money up to rupees ten thousand is required to replenish' the cash chest, it shall be drawn by the drawing and disbursing officer from the account of the Fund by means of a cheque in favour of Self subject to the extent specified in in sub-rule (3) of rule 37. Reference to cheque number and date shall be quoted on the voucher so as to avoid double entry.