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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(1)(d) in U.P. Jagadguru Rambhadracharya Handicapped University Act, 2001

(d)Secretary to the State Government in the Viklang Kalyan Department or his nominee not below the rank of Special Secretary to the State Government; and