Himachal Pradesh High Court
M/S Aditya Industries vs . State Of H.P. & Others on 13 June, 2022
Bench: Sabina, Satyen Vaidya
M/s Aditya Industries Vs. State of H.P. & Others .
CWP No. 564 of 2022 13.06.2022 Present: Ms. Narvada, Advocate on behalf of Mr. Surinder Saklani, Advocate for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General for the respondents.
Learned Additional Advocate General seeks more time to file reply.
List again on 22nd August, 2022.
(Sabina) Acting Chief Justice (Satyen Vaidya) Judge June 13, 2022 (ps) ::: Downloaded on - 13/06/2022 20:02:49 :::CIS