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[Cites 1, Cited by 4]

Himachal Pradesh High Court

M/S Aditya Industries vs . State Of H.P. on 28 January, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

M/s Aditya Industries vs. State of H.P. .

CWP No. 565 of 2022 28.01.2022 Present: Mr. Surinder Saklani, Advocate for the petitioner.

Mr. Dinesh Thakur, Addl. A.G with Mr. Kamal Kant, Dy. A.G and Mr. Manoj Bagga, Asstt. A.G for the respondents.

Keeping question of maintainability open, issue notice. Mr. Dinesh Thakur, learned Additional Advocate General appears and waives service of notice on behalf of the respondents and seeks time to file reply. Be filed within four weeks. List on 9th March, 2022.

CMP No. 1001 of 2022 Notice in the aforesaid terms.





             January 28, 2022                             ( Satyen Vaidya )





                  (naveen)                                 Vacation Judge





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