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[Cites 0, Cited by 0] [Section 51(4)] [Section 51] [Entire Act]

State of Tamilnadu - Subsection

Section 51(4)(iii) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(iii)The Panel shall convene a meeting of its members to consider the comments of the STU, and if necessary at its discretion, invite and hear the person who made the suggestions for change and other interested persons and also the local authorities and telecommunication companies.