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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(VI) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(VI)The Control Room Incharge will handover the sealed trunks to the Coordinator who will sign a prescribed certificate that the trunks received by him/her are locked and sealed.