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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(b) in The Haryana Mechanical Vehicles (Bridge Tolls) Rules, 1975

(b)receive, between the hours of 4 and 5 in the afternoon daily, the entire amount of toll collected during the preceding 24 hours from the Toll Inspector on duty after signing the relevant column of the cash register.