Section 156 in The Delhi School Education Rules, 1973
156. Collection of fees or donation with the approval of the Director.
(1)The managing committee of an aided school may, with the previous approval of the Director, also invite voluntary contributions from the parents or guardians of the construction of any building for the school or its hotel [or for the extension of any such building or hotel] [Added by The Delhi School Education ((Amendment) Rules, 1990 (w.e.f. 23.2.1990).].(2)No appeal for any such contribution as is referred to in sub-rule (1) shall be made at the time when admissions are made to the concerned school or when results are declared by the school.
