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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(4)(i) in Statutes of the Jodhpur National University, Jodhpur, 2010

(i)to consider/take action on any matter referred to the Board by the Academic Council or by the Board of Advanced Study and Research.