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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jharkhand - Subsection

Section 4(1) in The Jharkhand State Electricity Regulatory Commission (Guidelines for Establishment of Forum for Redressal of Grievances of the Consumers and Electricity Ombudsman) Regulations, 2011

(1)One Member shall be possessing degree in Electrical Engineering and having at least 20 (Twenty) years experience in the Transmission, Distribution and Trading of electricity and who is or has been at least Superintending Engineer or at an equivalent post in an Organization engaged in the business of Transmission, Distribution and Trading of electricity.