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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(4) in Chhattisgarh Chikitsa Snatkottar Pravesh Pariksha Niyam, 2011

(4)In case of a candidate's inability to appear in person for the counselling, he/she can send his/her authorized representative with an undertaking and authority letter on prescribed format.