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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2) in The Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Rules, 1997

(2)The Licensing Officer shall arrange for making identification marks to the additional animals found in the shed at the time of issue of such licence or changes in the licence.