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State of Tamilnadu - Section

Section 9 in The Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Rules, 1997

9. Making of identification marks on the bodies of animals while renewal of licences.

(1)The Licensing Officer, before renewing a licence, shall make arrangements to verify whether the identification marks made on the bodies of the animal. If the identification marks already made at the time of issue of licence are not visible, the Licensing Officer shall arrange for making identification marks on those animals to make them visible.
(2)The Licensing Officer shall arrange for making identification marks to the additional animals found in the shed at the time of issue of such licence or changes in the licence.