Himachal Pradesh High Court
Labdhu Ram vs . State Of H.P. And Others A/W Connected on 10 October, 2022
Bench: Sabina, Sushil Kukreja
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Labdhu Ram vs. State of H.P. and others a/w connected matters.
CWP No.6581 of 2021 a/w CWP No.7710 of 2021, 8361 of 2021 and CWP No.114 of 2022 10.10.2022 Present: Mr. Romesh Verma, Advocate, for the petitioner(s) in all the petitions except CWP No.8361 of 2021.
None for the petitioner in CWP No.8361 of 2021.
Mr. Anil Jaswal, Additinal Advocate General, for the r respondent/State, Learned Additional Advocate General seeks more time to file reply.
List again on 20.03.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 10/10/2022 20:02:35 :::CIS