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[Cites 0, Cited by 0] [Section 103(2)] [Section 103] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 103(2)(a) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(a)the disclosures specified in Schedule to Companies (Issue of Indian Depository Receipts) Rules, 2004; and