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[Cites 0, Cited by 0] [Section 277] [Entire Act]

State of Uttar Pradesh - Subsection

Section 277(ii) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(ii)Where identity card issued under sub-rule (1) is, lost or accidentally destroyed a duplicate identity card may be issued on payment of Rupees Five to the Board.