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State of Uttar Pradesh - Section

Section 277 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

277. Beneficiary Identity Card.

- (i) The registering officer of beneficiary shall issue an identity card to the beneficiary with his photograph duly affixed thereon in Form-27.
(ii)Where identity card issued under sub-rule (1) is, lost or accidentally destroyed a duplicate identity card may be issued on payment of Rupees Five to the Board.