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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(b) in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010

(b)The committee shall control the accounts relating to the Fund, deposits, withdrawals and mode of investments in the bank. All the remittance should be in the name of the Fund.